| 1 |
Hindu Widows Re-marriage Act, 1856. |
1979 |
| 2 |
Effect of nomination under section 39, Insurance Act, 1938. |
1980 |
| 3 |
The Guardians and Wards Act, 1890 and certain provisions of the Hindu Minority and Guardianship Act, |
1980 |
| 4 |
Rape and allied offences-some questions of substantive law, procedure and evidence. |
1980 |
| 5 |
Claims for compensation under Chapter 8 of the Motor Vehicles Act, 1939. |
1980 |
| 6 |
The Partition Act, 1893. |
1980 |
| 7 |
Identification of Prisoners Act, 1920. |
1980 |
